JUDGEMENT
M.Y.EQBAL, J. -
(1.) THE petitioner of WPC No. 6726/2004 is the father of two girl students, namely Preety Kumari and Miss Rashmi Kumari and the petitioners of WPC 6442/2004 are the Association of teaching
and non -teaching staff of B.V. Parikh Janta College, Jamshedpur. The petitioner of WPC
6726/2004 has filed the writ petition for quashing the letter No. 672, dated 11.6.2004 issued by the Deputy Secretary, Human Resources Development Department, (Higher Education),
Government of Jharkhand, Ranchi whereby a decision has been taken to close down the said
college and transfer all the teaching and non -teaching employees and also for quashing the
resolution of the Ranchi University Syndicate dated 1.4.2004 and 15.4.2004 whereby they have
decided to transfer all the teaching and non -teaching employees to other colleges. The petitioners
of WPS 6442/2004 have prayed for a direction upon the respondents to make payment of their
salary which has not been paid to them since April, 2004 onwards.
(2.) THE college in question is a constituent college of the Ranchi University. Petitioner 'scase is that the said college imparts education upto B.A. Hons. and B. Com. Hons. and at present there
are 785 students in the college. Ranchi University Syndicate in its meeting dated 1.4.2004 and
15.4.2004 took a decision to transfer the teaching and non -teaching employees and students to other college and the Government has taken a decision to close down the college.
Mr. Sohail Anwar, learned counsel appearing on behalf of the petitioners firstly submitted that the Government has no power to close the college. Learned counsel submitted that the Syndicate
has not taken any decision for the closure of the college and, therefore, the Government 's
action is wholly illegal and arbitrary. Learned counsel submitted that in the event the college is
closed, the students shall suffer serious inconvenience and difficulties in taking admission in
different colleges.
(3.) IN the counter affidavit filed by the respondents -State it is stated that the B.V. Parikh Janta College, Jamshedpur which is a constituent college of Ranchi University has neither its own land or
building and it does not conform to the guidelines for affiliation. The Syndicate was informed that
the University officers and the Vice Chancellor themselves visited the college several times but did
not find any class running and even no attendance register for the students were maintained. The
University constituted a committee which also confirmed that no teaching was done in the college.
The Principal of the college was also traceless. The Syndicate, therefore, recommended for closure
of the college on the recommendation of High Power Committee of the University.;
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