JUDGEMENT
Aparesh Kumar Singh,J. -
(1.) Heard learned counsel for the parties.
(2.) The writ petition was originally filed by the petitioner being aggrieved by the decision indicated in the letter dated 08.03.2003 treating the petitioner as not regularized in the University service. He had sought issuance for mandamus for confirmation/regularization of his services on the post of Lecturer in English and also to grant Time Bound Promotion in prescribed scale as also arrears of salary for the period from January, 1980 to October, 1996 on implementation of the UGC pay scale and the revision made thereafter.
(3.) The said prayer was made by the petitioner in the background of facts as stated on his behalf that he was initially appointed on 22.12.1976 on leave vacancy of one Shree Janardan Prasad, Lecturer in English in K.S. College, Seraikella. Thereafter, he submitted his joining on 02.01.1977. On 27.07.1978, the post was advertised in Searchlight Newspaper. The petitioner was appointed again on 29.08.1978 on the same post of Lecturer by the governing body whereafter he submitted his joining on 01.09.1978.;
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