KALIM ANSARI AND ANOTHER Vs. STATE OF JHARKHAND
LAWS(JHAR)-2014-8-92
HIGH COURT OF JHARKHAND
Decided on
August 19,2014
Kalim Ansari And Another
Appellant
VERSUS
STATE OF JHARKHAND
Respondents
JUDGEMENT
-
(1.) This appeal is admitted to be heard along with Cr. Appeal No. 188 of 2014 as well as Cr. Appeal No. 167 of 2014.
(2.) Issue Notice.
(3.) LCR has already been received in connection with Cr. Appeal No. 188 of 2014.;
(2.) Issue Notice.
(3.) LCR has already been received in connection with Cr. Appeal No. 188 of 2014.;
Copyright © Regent Computronics Pvt.Ltd.