JUDGEMENT
R.R.Prasad,J. -
(1.) Defect no.2 is ignored.
(2.) So far other defects are concerned, certified copy of the order has already been filed.
(3.) Since the impugned orders are independent to each other giving specific cause of action to each of the petition, three more sets of court fees are required to be paid. The same be paid in course of the day.;
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