JUDGEMENT
S.J.MUKHOPADHAYA, J. -
(1.) IN pursuance of Court 'sorder, Mr. J.N. Singh, Secretary JSEB is present.
(2.) IT is stated that the Secretary, BSEB was present on the last date, but as the Court was not available on that date, he gave his attendance before the Registrar General of this Court.
It has been brought to the notice of the Court that the JSEB and BSEB have made discussions on 27th December, 2003 and came to an agreement as to who will pay the retirement benefits to
one or other employees of the then Bihar State, Electricity Board. It has been circulated vide
Memo No. 191/S/EB dated 27th December, 2003 issued by the BSEB, Patna. W.P.(S) 2272/03
(Dhanu Gope) :
(3.) IN respect to Dhanu Gope, the following amount is being paid towards retiral benefits vide cheques. Pension arrearRs. 70,174.00 Revised Pension ArrearRs. 20,394.00 TotalRs. 90,568.00
vide Cheque No. 841819, dated 22.01.2004 GPFRs. 1,10,682.00, vide Cheque No. 910308,
dated 22.01.2004.;
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