RAMPAL ORAON AND FAGUA ORAON @ FAGU ORAON Vs. THE STATE OF JHARKHAND & ANR.
LAWS(JHAR)-2013-1-250
HIGH COURT OF JHARKHAND
Decided on
January 14,2013
Rampal Oraon And Fagua Oraon @ Fagu Oraon
Appellant
VERSUS
The State of Jharkhand And Anr.
Respondents
JUDGEMENT
Prashant Kumar, J. -
(1.) NO body appears on behalf of petitioners. Put up this case after two weeks.
(2.) INTERIM order dated 05.03.2012 is hereby vacated. Let this order be communicated to the court concerned.;
(2.) INTERIM order dated 05.03.2012 is hereby vacated. Let this order be communicated to the court concerned.;
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