SUMAN DEVI Vs. RUPESH SAHU

LAWS(JHAR)-2013-1-238

HIGH COURT OF JHARKHAND

Decided on January 07,2013

SUMAN DEVI Appellant

VERSUS

Rupesh Sahu Respondents

P.P. Bhatt - (1.) AS prayed for, put up this case in the next week. Till next date of listing, ad interim relief granted earlier shall continue.;