Chnadrashekhar, J. - (1.) The petitioners have approached this Court seeking a direction upon the respondents for appointment on Class-IV post.
(2.) Heard the learned counsel appearing for the parties and perused the documents on record.
(3.) A counter affidavit has been filed taking a plea that, when various complaints of irregularities were received, a three man committee consisting of Additional Collector, Giridih, Deputy Development Commissioner, Giridih and Sub-divisional Officer, Giridih was constituted to enquire into the allegations of irregularities and the said committee reported substantial irregularities and thereafter, a decision was taken to cancel the entire selection process.;