BHOLA NATH RAJAK, RAMCHANDER SAHU AND ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
LAWS(JHAR)-2013-12-61
HIGH COURT OF JHARKHAND
Decided on
December 20,2013
Bhola Nath Rajak, Ramchander Sahu and Anil Kumar Singh
Appellant
VERSUS
THE STATE OF JHARKHAND AND ORS.
Respondents
JUDGEMENT
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(1.) The petitioners are represented by Mr. Anil Kumar.
(2.) Mr. Jai Prakash, the Addl. Advocate General, appears on behalf of the State.
(3.) Mr. Sanjoy Piprawall, Advocate, appears on behalf of the Respondent Nos. 2 to 4.;
(2.) Mr. Jai Prakash, the Addl. Advocate General, appears on behalf of the State.
(3.) Mr. Sanjoy Piprawall, Advocate, appears on behalf of the Respondent Nos. 2 to 4.;
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