JUDGEMENT
S.J.MUKHOPADHAYA, J. -
(1.) IN pursuance of Courts order an affidavit has been filed on behalf of the Secretary, Higher Education, Govt. of Jharkhand, Ranchi wherein following statement has been made.
"That the deponent personally appeared before this Honble Court on 17.4.2003 along with a list of teaching and non - teaching employees in respect to all 12 newly converted constituent Colleges (4th phase) falling under Ranchi University, Vinoba Bhave University and Sindhu Kanhu University which are as follows: - -
1. A.B.M. College, Jamshedpur.
2. B.N. Jalan College, Sisai.
3. K.C.B. College, Bero.
4. Mandar College, Mandar.
5. P.P.K. College, Bundu.
6. S.S.J.N. College, Garhwa.
7. A.C. Rajdhwnwar.
8. Chas College, Chas.
9. R.K Mahila College, Giridih.
10. Markham College of Commerce, Hazaribagh.
11. Millat College, Parsa and
12. B.S.K. Barharwa.
That I say that the list of teaching and non -teaching employees have been prepared under the following categories - -
I Such teaching and non -teaching employees working against sanctioned posts prior to 30.4.1986.
II Teaching and non -teaching employees working against recommended posts, recommended by the University to the State Government prior to 30.4.1986.
III Teaching and non -teaching employees working on the date of take over against unsanctioned posts.
That I say that a 4th category of persons claiming to be working in one or other of the 12 (newly converted constituent Colleges) (4th phase) but in whose regard no evidence could be found about their working prior to; the cut off date as 30.4.1986 and for S.S.J.N. College, Garhwa as 31.3.1987
That I say that for each category I, II and III of teaching staff as mentioned above, the tabulated list contain 18 columns of which column Nos. 1 to 15 relates to basic data of the individual teachers concerned whereas column 16 is for "fit for absorption, column 17 gives "reasons for not absorbing" and column 18 is remarks column.
Similarly, for non -teaching staff to Category I, II, III columns 14 reflects the basic factual data of the individual concerned and column 15 to 17 relates to certain critical remarks showing their service status.
That I further state and submit that after series of discussions, final proceeding of the meeting held on 16.4.2003 in the Human Resources . Development Department between the Secretary and Director, Higher Education and Registrars of Ranchi University, Ranchi, Vinoba Bhave University, Hazaribagh and S.K. University, Dumka were drawn up. They signed proceedings of the meeting dated 16.4.2003 is enclosed herewith."
In the enclosure Annexure -B the details status of some of the petitioners of contempt cases have been shown as quoted hereunder : __________________________________________________________________
Sl. No. Contempt Case No. Petitioners name College in which Working is claim Status Remarks
__________________________________________________________________
1. Cont./Cv. 386/2002 Sri Sabir Ansari Mandar College Mandar
Working against Recommended/ Unsanctioned Post prior to 30.04.86
He belongs to Category III No Evidence of payment prior to 30.4.86
(2.) CONT ./Cv. 413/2002 Sri Deepnarayan Jashwal PPK College, Bundu
No evidence of Work or payment Record is found Prior to 30.4.86
He belongs to the Fourth category with no evidence of work nor payment prior to cut -off date.
Conl/Cv. 503/2002 Sushila Sana K.C.B. College Bero
Working against Unsanctioned Post prior to cut -off date i.e. 30.4.86
She belongs to Category III. No evidence of payment prior to 30.4.86.
(3.) CONT ./Cv. 644/2002 Sri Hans Kumar PPK College, Bundu
No evidence of work or payment Record is found prior to 30.4.86
He belongs to the Fourth category with no evidence of work nor payment prior to cut -off date.;
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