JUDGEMENT
S.J. Mukhopadhaya, J. -
(1.) The petitioner has challenged the order contained in Notification No. 2865 dated 19th June, 2003, whereby and whereunder, the 5th respondent-Braj Kishor Singh has been allowed current charge of the post of Chief Engineer, Subernarekha Multipurpose Project, Chandil Complex, Jamshedpur.
(2.) The grievance of the petitioner is two fold, namely, (a) he is senior to both the 5th and 6th respondents, i.e. Braj Kishor Singh and Sri Fulan Prasad and (b) all the time the respondents are filling up the post by interim arrangement for years together without resorting to regular appointment.
(3.) From the Notification No. 2865 dated 19th June, 2003, it appears that the 5th respondent was already posted as Technical Secretary to the Chief Engineer, Subernarekha Multipurpose Project Chandil Complex , Jamshedpur. For the said reason, he has been asked to hold the charge of the post in question.;
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