ANIL PANDIT Vs. THE STATE OF JHARKHAND AND KUNTI DEBI
LAWS(JHAR)-2012-12-129
HIGH COURT OF JHARKHAND
Decided on December 06,2012

Anil Pandit Appellant
VERSUS
The State Of Jharkhand And Kunti Debi Respondents

JUDGEMENT

D.N.Upadhyay,J. - (1.) AS prayed for, put up this case on 12.12.2012. Till then, interim order dated 06.11.2012 shall continue.;


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