D.N.Upadhyay,J. - (1.) EVEN in the second round, nobody appears. Accordingly, this application is dismissed as non -prosecution relating to Koderma/Mahila P.S. Case No. 11 of 2012, corresponding to G.R. No. 222 of 2012, pending in the Court of Sri R.N. Sahay, Sessions Judge, Koderma.;