JUDGEMENT
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(1.) In this writ application petitioner no. 2 Smt. Sarika Devi, has prayed for quashing of Annexure-1&5 whereby she has been terminated from the post of Sahayika of Angan Bari Center, Pakariya, Block-Pathergama, District- Godda.
(2.) It is submitted by Sri Jay Prakash Jha, Senior Advocate that one Kavita Mishra challenged the appointment of Sahayika, Smt. Binu Mishra by filing writ application bearing WPS No. 2042 of 2005. The said application disposed of by Annexure-4 with a liberty to aforesaid Kavita Mishra to file representation before the Deputy Commissioner, Godda and the Deputy Commissioner was directed to consider the said representation and dispose it of within three months from the date of filing of representation.
(3.) It is submitted that in pursuance of aforesaid order, Kavita Mishra filed a representation before the Deputy Commissioner, Godda. It is submitted that Deputy Commissioner Godda gave opportunity to aforesaid Binu Mishra to show cause and after receiving show cause of Binu Mishra, asked Sub Divisional Officer,Godda to make an enquiry. It is submitted that Sub Divisional Officer, Godda submitted his enquiry report, wherein he stated that the proceeding of Aam Sabha is not in consonance with the circular. Accordingly, Deputy Commissioner, Godda, terminated the service of Binu Mishra as well as the petitioner no. 2 (Smt. Sarika Devi) who is working in the concerned Angan Bari Center as Sahayika, by his order contained in Annexure-5. Consequently the Chief Development Project Officer vide his letter No. 229 dated 22.8.2005 ( Annexure-1) terminated petitioner's services.;
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