SURYA @ SURAJ PRAKASH VERMA, SARYU PASWAN AND GUNJAL RAM Vs. THE STATE OF JHARKHAND, THE SECRETARY, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, PROJECT BUILDING, RANCHI AND THE DIRECTOR, PRIMARY, SECONDARY AND MASS EDUCATION, RANCHI
LAWS(JHAR)-2012-12-121
HIGH COURT OF JHARKHAND
Decided on
December 05,2012
Surya @ Suraj Prakash Verma, Saryu Paswan And Gunjal Ram
Appellant
VERSUS
The State Of Jharkhand, The Secretary, Human Resource Development Department, Project Building, Ranchi And The Director, Primary, Secondary And Mass Education, Ranchi
Respondents
JUDGEMENT
Alok Singh -
(1.) LEARNED counsel for the parties submit that the present case is squarely covered by the Judgment of this Court passed in W.P.(S) No. 3942 of 2012, Asha Kumari Pathak Versus The State of Jharkhand & others dated 30.08.2012, therefore, the present writ petition may be disposed of in the same terms. Order accordingly.;
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