KRISHNADEO PRASAD AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
LAWS(JHAR)-2012-12-145
HIGH COURT OF JHARKHAND
Decided on
December 19,2012
Krishnadeo Prasad And Others
Appellant
VERSUS
State Of Jharkhand And Another
Respondents
JUDGEMENT
R.R. Prasad, J. -
(1.) AS prayed for on behalf of the petitioners, let these matters be posted on 14.1.2013. Till then, interim order passed in respective cases shall continue.;
Copyright © Regent Computronics Pvt.Ltd.