LOK NATH @ LOK NATH JOSHI AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
LAWS(JHAR)-2012-7-372
HIGH COURT OF JHARKHAND
Decided on
July 17,2012
Lok Nath @ Lok Nath Joshi And Anr.
Appellant
VERSUS
THE STATE OF JHARKHAND AND ORS.
Respondents
JUDGEMENT
NARENDRA NATH TIWARI, J. -
(1.) MR . Manjul Prasad, learned senior counsel, appearing on behalf of the petitioners, after some argument, seeks permission to withdraw this writ petition in order to seek remedy available in law. Permission is accorded.
(2.) Accordingly, this writ petition is dismissed as withdrawn.;
(2.) Accordingly, this writ petition is dismissed as withdrawn.;
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