SMT. UMHEN TIRKEY Vs. THE STATE OF JHARKHAND & ANR.
LAWS(JHAR)-2012-12-144
HIGH COURT OF JHARKHAND
Decided on December 13,2012

Smt. Umhen Tirkey Appellant
VERSUS
The State of Jharkhand And Anr. Respondents

JUDGEMENT

R.R. Prasad - (1.) LEARNED counsel appearing for the petitioner submits that the order passed by this Court has been complied with. In view of the submission made on behalf of the petitioner, this contempt proceeding is, hereby, dropped.;


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