SEEMA KUMARI @ SEEMA KUMARI TANTY Vs. GOPAL DAS

LAWS(JHAR)-2012-11-153

HIGH COURT OF JHARKHAND

Decided on November 06,2012

Seema Kumari @ Seema Kumari Tanty Appellant

VERSUS

GOPAL DAS Respondents

P.P. Bhatt, J. - (1.) AS prayed, put up this case after Deepawali Holidays. In the meantime, ad interim order dated 25.9.2012 shall continue.;