JUDGEMENT
S.J.MUKHOPADHAYA, J. -
(1.) IN all thecases, as common orders of cancellation of transfer orders are under challenge and involve common points of law, they were heard together for disposal by this common order.
(2.) THE petitioners were earlier transferred from one place to another by common order dated 27th December, 2001 issued by the Director, Primary Education, Human Resources Department, Jharkhand on the recommendation of the Establishment Committee. They having relieved, joined their transferred posts.
The details of transfer of different petitioners from one place to another, date of relieving and joining to the other place, are as follows :
Case No.Name of the PetitionersTransferred fromRelieved on Transferred to Joined on WPS 2377/021. Ram Pd. MahtoBEEOBhandra Lohardaga 2. Chandreshwar PanditBEEO Kara Ranchi15.1.02 BEEO Bhandra 18.1.02 3. Smt. Mala KumariDeputy DSE Ranchi15.1.02 Sub. lnsp. of School Ranchi 15.1. 02 4. Prabhu Narayan PathakBEEO Raydih Gumla28.9.02 BEEO Ratu 29.1.02 5. Rajendra Pd. SharmaDy. DSE Gumla15.1.02 BEEO Bundu Ranchi 16.1.02 6. Sunil Kr. KeshriDy. DSE Palamau18.1.02 BEEO Karra Ranchi 19.1.02WPS 2587/02Nagdeo YadavBEEO Barkattha Hazaribagh2.2.02 BEEO Bagodar Giridih 4.2.02WPS 2616/02Prabha XexaLecturer Teachers Tra. Coll., Pindrajora Bokaro28.1.02 BEEO jaridih Bokaro 1.2.02WPS 2827/02Beena KumariBEEO Chas 1 Bokaro28.1.02 BEEO Chas 3 Bokaro 1.2.02.
(3.) AFTER about three to four months of their transfer and joining, the Secretary, Primary, Secondary and Adult Education, Human Resources Development Department, Jharkhand, suddenly issued impugned Memo No. 1012 dated 11th April, 2002, cancelling the earlier order of transfer dated 27th December, 2001.;
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