GEETA MALA Vs. RANCHI MUNICIPAL CORPORATION AND ORS.
LAWS(JHAR)-2002-3-144
HIGH COURT OF JHARKHAND
Decided on March 05,2002

Geeta Mala Appellant
VERSUS
Ranchi Municipal Corporation And Ors. Respondents

JUDGEMENT

S.J. Mukhopadhaya, J. - (1.) Heard the parties.
(2.) The case related to date of birth.
(3.) The petitioner entered in the services of Ranchi Municipal Corporation on 29th December, 1973 as Sweeper. Her service book was opened immediately thereafter wherein her date of birth was recorded as 8th March, 1947.;


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