RAMDEO GANJHU Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-3-104
HIGH COURT OF JHARKHAND
Decided on March 22,2021

Ramdeo Ganjhu Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

SANJAY KUMAR DWIVEDI,J. - (1.) Nobody appears for the petitioner.
(2.) Ms. Ruby Pandey, the learned counsel appears for the State.
(3.) This criminal miscellaneous petition has been heard through Video Conferencing in view of the guidelines of the High Court taking into account the situation arising due to COVID-19 pandemic. None of the parties have complained about any technical snag of audio-video and with their consent this matter has been heard.;


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