RANG LAL RAM Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-3-26
HIGH COURT OF JHARKHAND
Decided on March 16,2021

Rang Lal Ram Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary,J. - (1.) Heard Mr. A. K. Sahani, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. P. D. Agarwal, learned counsel appearing on behalf of opposite party-State.
(3.) Heard Mr. Sanjay Kumar, learned counsel appearing on behalf of opposite party No.-2.;


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