ARJUN PANDEY Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-1-18
HIGH COURT OF JHARKHAND
Decided on January 12,2021

ARJUN PANDEY Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary,J. - (1.) Heard Mr. Rajeeva Sharma, learned Senior counsel along with Mr. Sarfaraz Akhtar and Ms. Neetu Singh, learned counsels appearing on behalf of the petitioner who is the informant of the case.
(2.) Heard Mr. Ravi Prakash, learned counsel appearing on behalf of the opposite party- State.
(3.) Heard Mr. Rajesh Kumar, learned counsel appearing on behalf of the opposite party nos. 2 to 7.;


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