Anubha Rawat Choudhary,J. - (1.) Heard Mr. Kripa Shankar Nanda, learned counsel for the petitioner.
(2.) Heard Mr. Tapas Roy, learned A.P.P. appearing on behalf of the opposite party- State.
(3.) Heard Mr. Awanish Shankar, learned counsel appearing on behalf of the opposite party no.2.;