YUVRAJ KUMAR Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-3-103
HIGH COURT OF JHARKHAND
Decided on March 19,2021

Yuvraj Kumar Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Nilesh Kumar, learned counsel appearing on behalf of the appellant.
(2.) Mr. Ashok Kumar, learned counsel for the opposite party-state is present.
(3.) Nobody appears on behalf of the opposite party No. 2.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.