BINAY PRASAD Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-7-8
HIGH COURT OF JHARKHAND
Decided on July 26,2021

Binay Prasad Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. A.K. Kashyap, the learned Senior Counsel appearing on behalf of the petitioner in both the cases.
(2.) Heard Mr. Ashish Kumar, the learned counsel appearing on behalf of the Opposite Party -complainant in both the cases.
(3.) Heard Mr. Sanjay Kumar Srivastava, learned counsel appearing on behalf of the opposite party State in Cr. Revision No. 830 of 2012.;


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