ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Kripa Shankar Nanda, learned counsel appearing on behalf of the petitioners.
(2.) Heard Mrs. Nehala Sharmin, learned counsel appearing on behalf of opposite party-State in Cr. M.P. Nos. 1840/2012, 1902/2013 and 1846/2012.
(3.) Heard Mr. Satish Prasad, learned counsel appearing on behalf of opposite party-State in Cr. M.P. No. 853/2014.;