ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Sumeet Gadodia, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Ratnesh Kumar, learned counsel appearing on behalf of Respondent Nos.1 to 4.
(3.) Heard Mr. Rajiv Ranjan, learned Advocate General, Jharkhand appearing on behalf of the Respondent-State along with Mr. P.A.S. Patti, S.C.-IV.;