BABLU MIRDHA Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-8-8
HIGH COURT OF JHARKHAND
Decided on August 06,2021

Bablu Mirdha Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Rajesh Kumar, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. A. Allam, learned senior counsel appearing on behalf of the informant.
(3.) Heard Mrs. Niki Sinha, learned counsel appearing on behalf of the opposite party-State.;


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