ASFAK ANJUM Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-7-32
HIGH COURT OF JHARKHAND
Decided on July 08,2021

Asfak Anjum Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary,J. - (1.) Heard Mr. Sanjay Kumar Sinha, the learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Suraj Singh, the learned counsel appearing on behalf of the Opposite Party No. 2.
(3.) Heard Mr. Arup Kumar Dey, the learned A.P.P. appearing on behalf of the Opposite Party No.1-State.;


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