TARUN PANDIT Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-6-63
HIGH COURT OF JHARKHAND
Decided on June 28,2021

Tarun Pandit Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Nityanand Prasad Choudhary, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Rajesh Kumar, learned counsel appearing on behalf of the opposite party-State.
(3.) Heard Mr. Abhishek Singh, learned counsel appearing on behalf of the opposite party No. 2.;


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