ASHOK GHOSH Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-8-6
HIGH COURT OF JHARKHAND
Decided on August 06,2021

ASHOK GHOSH Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Sudhanshu Shekhar Choudhary, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Aman Shekhar, learned counsel appearing on behalf of the opposite party no.2.
(3.) Heard Ms. Niki Sinha, learned counsel appearing on behalf of the opposite party State.;


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