SHANKAR LAL Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-7-31
HIGH COURT OF JHARKHAND
Decided on July 08,2021

SHANKAR LAL Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary,J. - (1.) Heard Mr. D. K. Chakraverty, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Mrinal Kanti Roy, learned counsel appearing on behalf of the opposite party No.-2.
(3.) Heard Ms. Mahua Palit, learned counsel appearing on behalf of opposite party-State.;


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