JUDGEMENT
Anubha Rawat Choudhary,J. -
(1.) Heard Mr. Anupam Anand, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Sanjay Kumar Srivastava, learned counsel appearing on behalf of the opposite party-State.
(3.) Heard Mr. Satish Kumar, learned counsel appearing on behalf of opposite party No.-2.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.