BELI BARAIK Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-4-14
HIGH COURT OF JHARKHAND
Decided on April 09,2021

Beli Baraik Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary,J. - (1.) Heard Mr. Sunil Kumar, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Shekhar Sinha, learned counsel appearing on behalf of the opposite party State.
(3.) Heard Mr. Ashish Verma, learned counsel appearing on behalf of the opposite party no.2. Arguments of the Petitioner ;


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