Anubha Rawat Choudhary,J. - (1.) Heard Mr. Ashutosh Anand, learned Additional Advocate General-III appearing on behalf of the appellants.
(2.) Heard Mr. Rajendra Krishna, learned counsel appearing on behalf of the writ petitioner/respondent No.-1.
(3.) Heard Mr. Md. Jalisur Rahman, learned counsel appearing on behalf of respondent-Minority School, namely, Saint Francis High School, Poreyahat, Godda.;