SHASANK GUPTA Vs. STATE OF JHARKHAND
LAWS(JHAR)-2021-3-18
HIGH COURT OF JHARKHAND
Decided on March 05,2021

Shasank Gupta Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary,J. - (1.) Heard Mr. Anil Kumar Sinha, learned senior counsel appearing on behalf of the petitioners.
(2.) Heard Mr. Sharabil Ahmed, learned counsel appearing on behalf of the opposite party No. 2.
(3.) Nobody appears on behalf of the State.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.