JUDGEMENT
D.N. Patel, J. -
(1.) COUNSEL for the Petitioner seeks leave to join 'Union of India through Ministry of Environment and Forest, New Delhi' as party Respondent No. 4.
(2.) PERMISSION , as prayed for, is granted for joining the aforesaid party as Respondent No. 4. Necessary amendment shall be carried out by read ink during course of the day.
(3.) NOTICE to the newly joined party Respondent No. 4.;
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