KHURSHID ALAM HAIDARI AND ORS Vs. STATE OF JHARKHAND
LAWS(JHAR)-2011-1-229
HIGH COURT OF JHARKHAND
Decided on January 04,2011

KHURSHID ALAM HAIDARI AND ORS Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

- (1.) Haidari and Shahida Bano Haidari @ Shahida Bano is moved by Sri Jai Prakash, senior counsel for the petitioners and opposed by Sri R.C.P. Sah, Additional P.P.
(2.) In view of the allegations made against petitioner no.2, Shahida Bano Haidari @ Shahida Bano, I am not inclined to enlarge her on anticipatory bail.
(3.) Accordingly, anticipatory bail application of petitioner no.2, Shahida Bano Haidari @ Shahida Bano rejected.;


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