JUDGEMENT
R.K.MERATHIA, J. -
(1.) Report of the Official Liquidator dated 29/06/2011 at Flag 20. Affidavit verifying accounts at Flags 19 and 23 are taken on records.
(2.) The Official Liquidator informs that the I.A. Nos. 907 of 2008 and 1892 of 2007 and counter affidavit dated 25/01/2005 (Flag 5), filed on behalf of the BSIDC are not being perused by it and, therefore, it becomes infructuous.
He further informs that the reports of the Official Liquidator dated 13/07/2005, reports dated 27/08/2004 at Flags 1 and 2, supplementary affidavit dated 17/03/2005, filed on behalf of Harihar Nath (share holder) at flag , I.A. No. 2928/2003 (Flag 8), filed on 18/12/2003 on behalf of the Intervenor, counter affidavits filed on 23/04/2007 at flag B and counter affidavit filed on 06/04/2005 at flag 7, are not pressed and/or become infructuous.
Accordingly, the office need not place them unless ordered.
(3.) Nobody appears to place I.A. No. 2979 of 2011, filed on behalf of the J.S.E.B. at flag 21.
However, one more opportunity is given to J.S.E.B. to press it on the next date.;
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