MANAGEMENT OF P.K. PRESS METAL Vs. WORKMAN M.L. PANDIT
LAWS(JHAR)-2011-6-101
HIGH COURT OF JHARKHAND
Decided on June 28,2011

Management Of P.K. Press Metal Appellant
VERSUS
Workman M.L. Pandit Respondents

JUDGEMENT

- (1.) Heard learned Counsel for the parties on the application for condonation of delay. There is delay of 130 days in filing the instant appeal.
(2.) After hearing learned Counsel for the parties, the delay in filing the appeal is condoned.
(3.) At the request of learned Counsel for the parties, heard on merits.;


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