SNEHASIS MANNA Vs. STATE OF JHARKHAND AND ANR.
LAWS(JHAR)-2011-4-199
HIGH COURT OF JHARKHAND
Decided on April 26,2011

Snehasis Manna Appellant
VERSUS
State Of Jharkhand And Anr. Respondents

JUDGEMENT

D.K. Sinha, J. - (1.) LET notice be issued to the O.P. No. 2 on her present and correct address under registered cover with A/D as well as by ordinary process to which requisite etc. must be filed within one week, failing to which this petition shall stand rejected without further reference to the Bench.
(2.) PUT up this case 20th May,2011. In the meantime, there shall be stay of further proceeding of C/1 Case No. 60 of 2011 pending in the court of Sri.B.B. Singh,Judicial Magistrate, Ist Class,Jamshedpur against the Petitioner till next date.;


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