- (1.) The present criminal miscellaneous petition has been filed for restoration of Criminal Revision No. 357 of 2009.
(2.) It is submitted that the order dated 25.10.2010 has been partly complied with by the petitioner, but due to some inadvertence requisites for notice by registered cover with A/D had not been given within time.
(3.) It is stated that requisites by the registered cover with A/D was filed on 01.11.2010.;