JUDGEMENT
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(1.) THE learned counsel for the C.B.I. has come -up with a definite conclusion that there are irregularities and illegalities which require investigation and for that they need assistance of experts in financial matters and technical matters.
(2.) THEY are praying that a direction be issued to the Central Electricity Authority and the Comptroller and Auditor General of India for assistance.
The authorities mentioned hereinabove on being approached by C.B.I. would consider extending assistance to the C.B.I. because the matter involved is very serious in nature and unless technical assistance is available to the C.B.I., they may not be able to conclude definite what is required to be done.
(3.) IN that view of the matter, both the authorities i.e. the Central Electricity Authority and the Comptroller and Auditor General of India may consider the request of the C.B.I. favourably.;
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