LOKAN GANJHU Vs. STATE OF JHARKHAND

LAWS(JHAR)-2011-4-90

HIGH COURT OF JHARKHAND

Decided on April 07,2011

Lokan Ganjhu Appellant

VERSUS

STATE OF JHARKHAND Respondents

JUDGEMENT

- (1.) I.A. No. 493 of 2011.
(2.) HEARD . On being satisfied with the grounds, delay in filing the appeal is condoned.
(3.) I .A. No. 493 of 2011 stands disposed of. Cr. Appeal (DB) No. 253 of 2011;

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