STATE OF JHARKHAND AND ORS Vs. ARTI THAKUR AND ORS.
LAWS(JHAR)-2011-6-191
HIGH COURT OF JHARKHAND
Decided on June 28,2011

State Of Jharkhand And Ors Appellant
VERSUS
Arti Thakur And Ors. Respondents

JUDGEMENT

- (1.) Heard learned counsel for the parties on the application for condonation of delay. There is delay of 135 days in filing the instant appeal.
(2.) After hearing learned counsel for the parties, the delay in filing the appeal is condoned.
(3.) At the request of learned counsel for the parties, heard on merits.;


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