JUDGEMENT
-
(1.) Today a detailed affidavit has been submitted by the State Government after obtaining factual report from all Deputy Commissioner of respective districts and in this report it has been disclosed that there are 24 districts in the State of Jharkhand and the State Government received report from 15 Districts only.
(2.) Learned Counsel for the State submitted that the State will be submitting the supplementary report in respect of removal of the encroachment from the Government land/building/premises, after obtaining the information from the remaining 9 districts.
(3.) For the Ranchi city, only it has been stated that from July, 2010 till 25.06.2011 encroachments from 32 places have been removed. However, total number of encroachments have not been given for the city of Ranchi, therefore, the information is not complete. It was expected that name of the places, if that was sufficient, should have been given from where the encroachments have been removed in the city of Ranchi.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.