JUDGEMENT
Narendra Nath Tiwari, J. -
(1.) LEARNED Counsel for the Petitioners seeks permission to delete the name of Petitioner No. 3 James Soren.
(2.) PERMISSION is accorded. Let the name of Petitioner No. 3 be deleted from the cause title of the application.
(3.) THE Petitioners are accused in the case registered under Sections 147, 148, 149, 452, 307, 302, 323, 325 and 379 of the Indian Penal Code.;
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