BADRI RAM Vs. SUNITA VERMA (KASHYAP) AND ORS.
LAWS(JHAR)-2011-3-495
HIGH COURT OF JHARKHAND
Decided on March 30,2011

BADRI RAM Appellant
VERSUS
Sunita Verma (Kashyap) And Ors. Respondents

JUDGEMENT

Poonam Srivastav, J. - (1.) LIST this appeal on 15.04.2011.
(2.) TILL the next date of listing, the interim order passed on 19.01.2011 shall continue.;


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